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Amar Nath (Ex-Junior Engineer) vs U. P. Power Corporation Ltd. Thru' ...
2012 Latest Caselaw 1422 ALL

Citation : 2012 Latest Caselaw 1422 ALL
Judgement Date : 7 May, 2012

Allahabad High Court
Amar Nath (Ex-Junior Engineer) vs U. P. Power Corporation Ltd. Thru' ... on 7 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 18634 of 2012
 

 
Petitioner :- Amar Nath (Ex-Junior Engineer)
 
Respondent :- U. P. Power Corporation Ltd. Thru' Chairman & Others
 
Petitioner Counsel :- K.S. Rathor,A.P.S.Rathor
 
Respondent Counsel :- Sandeep Kumar Srivastava,S.C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, Sri Sanddep Kumar Srivastava, learned counsel for the respondents submits that payment has been made. Since counsel for the petitioner is not present, copy of the counter affidavit could not be served upon him.

List this case in the next cause list before appropriate Bench.

Order Date :- 7.5.2012

SRY

 

 

 
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