M/S Alok Glass Works vs M/S Gail Idnia Ltd.
2012 Latest Caselaw 1421 ALL

Citation : 2012 Latest Caselaw 1421 ALL
Judgement Date : 7 May, 2012

Allahabad High Court

M/S Alok Glass Works vs M/S Gail Idnia Ltd. on 7 May, 2012

Bench: Yatindra Singh, Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 459 of 2012
 

 
Petitioner :- M/S Alok Glass Works
 
Respondent :- M/S Gail Idnia Ltd.
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- Imran Ullah,Dharamveer Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Mohd. Tahir,J.

Learned counsel for the appellant has filed certified copy of the formal order.

In case all the defects have been removed, the office may allot a regular number.

Connect it with leading appeal (FAFA Defective No. 551 of 2012: M/s Gail India Limited Vs. M/s Alok Glass Works).

Order Date :- 7.5.2012

sks-grade iv

Download the LatestLaws.com Mobile App