Om Prakash Vaishya vs State Of U.P. Thru Princ. Secrey. ...
2012 Latest Caselaw 1407 ALL

Citation : 2012 Latest Caselaw 1407 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Om Prakash Vaishya vs State Of U.P. Thru Princ. Secrey. ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 952 of 2005
 

 
Petitioner :- Om Prakash Vaishya
 
Respondent :- State Of U.P. Thru Princ. Secrey. Gram Vikas And 3 Ors
 
Petitioner Counsel :- Ashutosh Srivastava
 
Respondent Counsel :- C S C,I P Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing counsel prays for and is granted two weeks' time to file objection to the amendment application.

List in July, 2012.

Order Date :- 4.5.2012

Tanveer/Suresh

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