Dr. Suresh Narain Srivastava vs State Of U.P.Through Prin. Secy. ...
2012 Latest Caselaw 1406 ALL

Citation : 2012 Latest Caselaw 1406 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Dr. Suresh Narain Srivastava vs State Of U.P.Through Prin. Secy. ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 622 of 2011
 

 
Petitioner :- Dr. Suresh Narain Srivastava
 
Respondent :- State Of U.P.Through Prin. Secy. Medical Education U.P.Civil
 
Petitioner Counsel :- S.S.L. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the names of S/Shri Alok Mathur and Krishna Chandra in the cause list as counsel for the opposite parties.

Order Date :- 4.5.2012

Tanveer/Suresh

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