C/M Adhunik Shiksha Evam Welfare ... vs State Of U.P. Thru Secy. Higher ...
2012 Latest Caselaw 1405 ALL

Citation : 2012 Latest Caselaw 1405 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

C/M Adhunik Shiksha Evam Welfare ... vs State Of U.P. Thru Secy. Higher ... on 4 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 43226 of 2009
 

 
Petitioner :- C/M Adhunik Shiksha Evam Welfare Society And Another
 
Respondent :- State Of U.P. Thru Secy. Higher Education And Others
 
Petitioner Counsel :- Anil Tiwari,Sushil Dubey
 
Respondent Counsel :- C.S.C.,G.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List this writ petition in the next cause list along with record of writ petition No.66561 of 2011.

Order Date :- 4.5.2012

SRY

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