Anand Kumar vs U.P.State Warehousing ...
2012 Latest Caselaw 1402 ALL

Citation : 2012 Latest Caselaw 1402 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Anand Kumar vs U.P.State Warehousing ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 958 of 2011
 

 
Petitioner :- Anand Kumar
 
Respondent :- U.P.State Warehousing Corporation Head Office Lucknow
 
Petitioner Counsel :- R.S.Tomar
 
Respondent Counsel :- U.N.Mishra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Shri U.N. Mishra, learned counsel for the opposite parties prays for and is granted four weeks' further time to file counter affidavit. Rejoinder affidavit be filed within three weeks thereafter.

List thereafter.

Order Date :- 4.5.2012

Tanveer/Suresh

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