Om Prakash Dhobi vs State Of U.P.
2012 Latest Caselaw 1399 ALL

Citation : 2012 Latest Caselaw 1399 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Om Prakash Dhobi vs State Of U.P. on 4 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 2798 of 2010
 

 
Petitioner :- Om Prakash Dhobi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.S. Khan
 
Respondent Counsel :- Govt. Acvocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List in next cause list alongwith lower court record.

Order Date :- 4.5.2012

S. Kumar

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