Ram Suresh & Another vs State Of U.P.
2012 Latest Caselaw 1398 ALL

Citation : 2012 Latest Caselaw 1398 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Ram Suresh & Another vs State Of U.P. on 4 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 199 of 2010
 

 
Petitioner :- Ram Suresh & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Gulam Rabbani,S.N. Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

For order, see our order of date passed in Criminal Appeal No. 179 of 2010.

Order Date :- 4.5.2012

S. Kumar

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