M/S Yuvraj Trading Company vs Commissioner, Commercial Tax
2012 Latest Caselaw 1393 ALL

Citation : 2012 Latest Caselaw 1393 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

M/S Yuvraj Trading Company vs Commissioner, Commercial Tax on 4 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 294 of 2012
 

 
Petitioner :- M/S Yuvraj Trading Company
 
Respondent :- Commissioner, Commercial Tax
 
Petitioner Counsel :- N.C. Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Allowed.

For orders, see my order of date on separate sheets, kept on record of Sales/Trade Tax Revision No.293 of 2012.

Order Date :- 4.5.2012

brizesh

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