Atul Awasthi vs U.P.Co-Operative Institutional ...
2012 Latest Caselaw 1390 ALL

Citation : 2012 Latest Caselaw 1390 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Atul Awasthi vs U.P.Co-Operative Institutional ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1049 of 2010
 

 
Petitioner :- Atul Awasthi
 
Respondent :- U.P.Co-Operative Institutional Serive Board Lucknow Through
 
Petitioner Counsel :- Umesh Kumar Srivastava
 
Respondent Counsel :- C.S.C.,B.L.Verma,Jyotinjay Verma,Sudeep Seth
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Supplementary rejoinder affidavit filed today in the Court, is taken on record.

List this case on 22.05.2012.

On that date, Mr. Sudeep Seth, learned counsel for the opposite parties, will produce the answer-sheet of the petitioner's written examination, which was held on 27.11.2009.

Order Date :- 4.5.2012

Tanveer/Suresh

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