Dr.Harish Gupta vs State Of U.P.Through ...
2012 Latest Caselaw 1389 ALL

Citation : 2012 Latest Caselaw 1389 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Dr.Harish Gupta vs State Of U.P.Through ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 367 of 2012
 

 
Petitioner :- Dr.Harish Gupta
 
Respondent :- State Of U.P.Through Secy.Medical Education & Training & Ors
 
Petitioner Counsel :- G.C.Verma
 
Respondent Counsel :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted further a fortnight time to seek instruction in the matter.

List thereafter.

Order Date :- 4.5.2012

Tanveer/Suresh

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