Wazid Husain vs State Of U.P.
2012 Latest Caselaw 1388 ALL

Citation : 2012 Latest Caselaw 1388 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Wazid Husain vs State Of U.P. on 4 May, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6474 of 2004
 

 
Petitioner :- Wazid Husain
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.D. Tiwari,Amit Mishra,G.S. Chaturvedi
 
Respondent Counsel :- Govt. Advocate,B.A.Khan,M.N. Siddiqui,Salman Ahmad
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

The name of Sri Vinay Saran, learned counsel for the appellant is not printed in the cause list.

List on 18.5.2012 showing the name of Sri Vinay Saran, learned counsel for the appellant.

Order Date :- 4.5.2012

N.A.

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