Union Of India And Others vs The New India Assurance Co. Ltd. ...
2012 Latest Caselaw 1383 ALL

Citation : 2012 Latest Caselaw 1383 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Union Of India And Others vs The New India Assurance Co. Ltd. ... on 4 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 683 of 2012
 

 
Petitioner :- Union Of India And Others
 
Respondent :- The New India Assurance Co. Ltd. And Others
 
Petitioner Counsel :- Ramesh Chandra Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 4.5.2012

Download the LatestLaws.com Mobile App