Sanjeev Kumar @ Sanjay & Others vs State Of U.P.
2012 Latest Caselaw 1381 ALL

Citation : 2012 Latest Caselaw 1381 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Sanjeev Kumar @ Sanjay & Others vs State Of U.P. on 4 May, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3146 of 2011
 

 
Petitioner :- Sanjeev Kumar @ Sanjay & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.L. Verma,Ashish Kumar Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

The counsel for the appellants prays for and is granted 10 days time to file supplementary affidavit.

Put up on 18.5.2012.

Order Date :- 4.5.2012

N.A.

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