State Of U.P. Through Prin. Secy. ... vs Jaggey Lal
2012 Latest Caselaw 1378 ALL

Citation : 2012 Latest Caselaw 1378 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

State Of U.P. Through Prin. Secy. ... vs Jaggey Lal on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 107 of 2012
 

 
Petitioner :- State Of U.P. Through Prin. Secy. Cooperative Deptt. Lko. &
 
Respondent :- Jaggey Lal
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- C.S.C.,Hemendra Pratap
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioners prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 4.5.2012

Tanveer/Suresh

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