Pawan Kumar Yadav vs State Bank Of India Corporate ...
2012 Latest Caselaw 1373 ALL

Citation : 2012 Latest Caselaw 1373 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Pawan Kumar Yadav vs State Bank Of India Corporate ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 967 of 2011
 

 
Petitioner :- Pawan Kumar Yadav
 
Respondent :- State Bank Of India Corporate Office State Bank Bhawan
 
Petitioner Counsel :- Jagdish Prasad Maurya
 
Respondent Counsel :- Sudeep Seth
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Shri Sudeep Seth, learned counsel for the opposite parties is directed to file supplementary counter affidavit within two weeks specifically with regard to details mentioned in Annexure-9 of the amended writ petition.

List thereafter.

Order Date :- 4.5.2012

Tanveer/Suresh

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