Anar Singh vs State Of U.P.
2012 Latest Caselaw 1370 ALL

Citation : 2012 Latest Caselaw 1370 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Anar Singh vs State Of U.P. on 4 May, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 832 of 2011
 

 
Petitioner :- Anar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Saurabh Gour,A.B.L.Gour
 
Respondent Counsel :- Govt. Advocate,V.S.Dwivedi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Sri Rajul Bhargava, files memo of appearance on behalf of the brother of the deceased Gurudutt Sharma.

At his request put up on 11.5.2012.

Order Date :- 4.5.2012

N.A.

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