Ashwini Chawala (Minor-B.C.) vs State Of U.P.2 Ors.
2012 Latest Caselaw 1368 ALL

Citation : 2012 Latest Caselaw 1368 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Ashwini Chawala (Minor-B.C.) vs State Of U.P.2 Ors. on 4 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2535 of 2012
 

 
Petitioner :- Ashwini Chawala (Minor-B.C.)
 
Respondent :- State Of U.P.2 Ors.
 
Petitioner Counsel :- Manoj Kr. Misra,S.K.Bajpai
 
Respondent Counsel :- Govt.Advocate
 
Hon'ble Ajai Lamba,J.

For orders, see my order of date passed on memo of Crl. Misc. Case No.2534 (B) of 2012.

Order Date :- 4.5.2012

A.Nigam

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