Sheesh Pal Singh vs Addl. D.J. And Others
2012 Latest Caselaw 1367 ALL

Citation : 2012 Latest Caselaw 1367 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Sheesh Pal Singh vs Addl. D.J. And Others on 4 May, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 281 of 2012
 

 
Petitioner :- Sheesh Pal Singh
 
Respondent :- Addl. D.J. And Others
 
Petitioner Counsel :- Amresh Tripathi
 

 
Hon'ble Prakash Krishna,J.

The correction application no. 141471 of 2012 is allowed.

The order dated 24.02.2012 will stand corrected as follows-

In first line of the order, 'Case No. 1140' should be read as 'Case No. 114'.

(Prakash Krishna,J)

Order Date :- 4.5.2012

MK/

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