M/S Lifetime Interexpo Pvt. Ltd. vs Union Of India & Others
2012 Latest Caselaw 1357 ALL

Citation : 2012 Latest Caselaw 1357 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

M/S Lifetime Interexpo Pvt. Ltd. vs Union Of India & Others on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 875 of 2011
 

 
Petitioner :- M/S Lifetime Interexpo Pvt. Ltd.
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Udit Chandra
 
Respondent Counsel :- A. S. G. I.,S.P. Kesarwani
 

 
Hon'ble Pankaj Mithal,J.

On the request made on behalf of Sri S.P. Kesarwani, list in the next cause-list pre-emptorily.

Order Date :- 3.5.2012

sks-grade iv

Download the LatestLaws.com Mobile App