M/S Raghunath Equipments Pvt. ... vs State Of U.P. And Others
2012 Latest Caselaw 1356 ALL

Citation : 2012 Latest Caselaw 1356 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

M/S Raghunath Equipments Pvt. ... vs State Of U.P. And Others on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 74358 of 2011
 

 
Petitioner :- M/S Raghunath Equipments Pvt. Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K. Rai,B.K. Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

As prayed, petitioner is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 3.5.2012

sks-grade iv

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