Citation : 2012 Latest Caselaw 1355 ALL
Judgement Date : 3 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 4111 of 2012 Petitioner :- Sanjay Kumar Respondent :- Commissioner, Allahabad Division And Others Petitioner Counsel :- Sankatha Rai,Dr. Vinod Kumar Rai,Vijay Kumar Rai Respondent Counsel :- C.S.C. Hon'ble Pankaj Mithal,J.
Learned Standing Counsel prays for and is allowed one month's time to file counter affidavit. Rejoinder affidavit may be filed within 2 weeks thereafter.
List it thereafter.
Until further orders, interim order granted earlier shall remain in operation.
Order Date :- 3.5.2012
sks-grade iv
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