Deepak Chaudhary And Others vs State Of U.P. And Others
2012 Latest Caselaw 1354 ALL

Citation : 2012 Latest Caselaw 1354 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Deepak Chaudhary And Others vs State Of U.P. And Others on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 15582 of 2012
 

 
Petitioner :- Deepak Chaudhary And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.S. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit filed in the registry on 12.4.2012 is not on the record. Office is directed to trace out the counter affidavit and to place the same on the record.

List in the next cause-list.

Interim order, granted earlier, shall remain in operation till the next date of listing.

Order Date :- 3.5.2012

sks-grade iv

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