Smt. Seema Tiwari vs State Of U.P. And Others
2012 Latest Caselaw 1352 ALL

Citation : 2012 Latest Caselaw 1352 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Smt. Seema Tiwari vs State Of U.P. And Others on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 1018 of 2011
 

 
Petitioner :- Smt. Seema Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajnish Kumar Rai,Keshari Nath Tripathi
 
Respondent Counsel :- C.S.C.,Murtuza Ali
 

 
Hon'ble Pankaj Mithal,J.

As jointly prayed by both the parties, list it on 15.5.2012.

Interim order, granted earlier, shall remain in operation till the next date of listing.

Order Date :- 3.5.2012

sks-grade iv

Download the LatestLaws.com Mobile App