M/S Guardian Lifecare Pvt. Ltd. vs Commissioner, Saharanpur Divn. ...
2012 Latest Caselaw 1351 ALL

Citation : 2012 Latest Caselaw 1351 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

M/S Guardian Lifecare Pvt. Ltd. vs Commissioner, Saharanpur Divn. ... on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 3936 of 2012
 

 
Petitioner :- M/S Guardian Lifecare Pvt. Ltd.
 
Respondent :- Commissioner, Saharanpur Divn. And Others
 
Petitioner Counsel :- C.K. Parekh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

List in the next cause-list along with CM WP No. 25041 of 2011.

Until further orders, interim order granted earlier shall remain in operation.

Order Date :- 3.5.2012

sks-grade iv

Download the LatestLaws.com Mobile App