Shiva Dutt Mishra vs Uco Bank Kolkata & Others
2012 Latest Caselaw 1348 ALL

Citation : 2012 Latest Caselaw 1348 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Shiva Dutt Mishra vs Uco Bank Kolkata & Others on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 66573 of 2008
 

 
Petitioner :- Shiva Dutt Mishra
 
Respondent :- Uco Bank Kolkata & Others
 
Petitioner Counsel :- S.P. Sharma,Aroop Banarji
 
Respondent Counsel :- Manoj Misra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri Manoj Misra, learned counsel for the respondents has been elevated to the Bench.

Issue notice to the respondent to engage another counsel.

Order Date :- 3.5.2012

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