Union Of India & Others vs Rajman & Others
2012 Latest Caselaw 1347 ALL

Citation : 2012 Latest Caselaw 1347 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Union Of India & Others vs Rajman & Others on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 263 of 2009
 

 
Petitioner :- Union Of India & Others
 
Respondent :- Rajman & Others
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- S.C.,Dr. V.N. Tripathi,Surendra Prasad
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List after adjournment peremptorily.

Order Date :- 3.5.2012

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