Luxman Sahgal & Another vs Smt. Rekha Kapoor
2012 Latest Caselaw 1345 ALL

Citation : 2012 Latest Caselaw 1345 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Luxman Sahgal & Another vs Smt. Rekha Kapoor on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- TESTAMENTARY SUITS No. - 3 of 2007
 

 
Petitioner :- Luxman Sahgal & Another
 
Respondent :- Smt. Rekha Kapoor
 
Petitioner Counsel :- Nagendra Kumar Srivastava,Km. Pratima Srivastava
 
Respondent Counsel :- Rahul Sripat
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the plaintiff prays for and is allowed 3 days' time to carry out the amendment in the plaint.

List in the next cause-list.

Order Date :- 3.5.2012

sks-grade iv

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