Ram Lakhan vs State Of U.P. And Others
2012 Latest Caselaw 1337 ALL

Citation : 2012 Latest Caselaw 1337 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Ram Lakhan vs State Of U.P. And Others on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 63983 of 2007
 

 
Petitioner :- Ram Lakhan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prakash Padia
 
Respondent Counsel :- C.S.C.,A.S.G.I.2007/2344,O.P. Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List before another Bench of which one of us ( Hon. Rakesh Tiwari,J) is not a member after obtaining nomination from Hon. the Chief Justice.

Order Date :- 3.5.2012

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