The National Insurance Co. Ltd. vs Sri Radhey Shyam Chowdhary And ...
2012 Latest Caselaw 1336 ALL

Citation : 2012 Latest Caselaw 1336 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

The National Insurance Co. Ltd. vs Sri Radhey Shyam Chowdhary And ... on 3 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1763 of 2012
 

 
Petitioner :- The National Insurance Co. Ltd.
 
Respondent :- Sri Radhey Shyam Chowdhary And Others
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, put up on 10.5.2012 as fresh.

Order Date :- 3.5.2012

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