Dhan Singh Verma vs United Commercial Bank,Zonal ...
2012 Latest Caselaw 1334 ALL

Citation : 2012 Latest Caselaw 1334 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Dhan Singh Verma vs United Commercial Bank,Zonal ... on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57565 of 2011
 

 
Petitioner :- Dhan Singh Verma
 
Respondent :- United Commercial Bank,Zonal Office,Lucknow And Another
 
Petitioner Counsel :- S.N.Rahul,Rajiv Gupta
 
Respondent Counsel :- Yashwant Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed by respondents no. 1 and 2 today is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.5.2012

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