Buddhi Sagar Gupta & Another vs State Of U.P. & Others
2012 Latest Caselaw 1333 ALL

Citation : 2012 Latest Caselaw 1333 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Buddhi Sagar Gupta & Another vs State Of U.P. & Others on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 66849 of 2008
 

 
Petitioner :- Buddhi Sagar Gupta & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Archana Singh
 
Respondent Counsel :- C.S.C.,G.P. Gupta,Govind Krishna
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Three weeks further time is granted to file rejoinder affidavit as prayed by learned counsel for the petitioner.

List thereafter.

Order Date :- 3.5.2012

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