Suresh Chandra vs State Of U.P. And Others
2012 Latest Caselaw 1331 ALL

Citation : 2012 Latest Caselaw 1331 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Suresh Chandra vs State Of U.P. And Others on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 1458 of 2011
 

 
Petitioner :- Suresh Chandra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Neeraj Sharma
 
Respondent Counsel :- C.S.C.,Murtaza Ali,Nikhil Kumar
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit filed in the registry is not on the record. Office is directed to trace the counter affidavit and to place the same on record.

As jointly prayed by both the parties, list it on 15.5.2012.

Interim order, granted earlier, shall remain in operation till the next date of listing.

Order Date :- 3.5.2012

sks-grade iv

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