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M/S Arihant Buildcom Pvt. Ltd. vs State Of U.P. And Others
2012 Latest Caselaw 1330 ALL

Citation : 2012 Latest Caselaw 1330 ALL
Judgement Date : 3 May, 2012

Allahabad High Court
M/S Arihant Buildcom Pvt. Ltd. vs State Of U.P. And Others on 3 May, 2012
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 3969 of 2012
 

 
Petitioner :- M/S Arihant Buildcom Pvt. Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Y.K. Sinha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned Standing Counsel prays for and is allowed one month's time to file counter affidavit. Rejoinder affidavit may be filed within 2 weeks thereafter.

List it thereafter.

Until further orders, interim order granted earlier shall remain in operation.

Order Date :- 3.5.2012

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