Ramesh Chand Jatav vs Uco Bank Thru Its M.D.,Kolkata And ...
2012 Latest Caselaw 1329 ALL

Citation : 2012 Latest Caselaw 1329 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Ramesh Chand Jatav vs Uco Bank Thru Its M.D.,Kolkata And ... on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 76061 of 2011
 

 
Petitioner :- Ramesh Chand Jatav
 
Respondent :- Uco Bank Thru Its M.D.,Kolkata And Others
 
Petitioner Counsel :- I.P.Singh,P.K.Chauhan
 
Respondent Counsel :- Yashwant Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed by respondents no. 1 to 4 today is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.5.2012

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