C/M G.D.Binani Post Graduate ... vs State Of U.P. Thrgh Sec. Dept. Of ...
2012 Latest Caselaw 1327 ALL

Citation : 2012 Latest Caselaw 1327 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

C/M G.D.Binani Post Graduate ... vs State Of U.P. Thrgh Sec. Dept. Of ... on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 32484 of 2004
 

 
Petitioner :- C/M G.D.Binani Post Graduate College Thrgh Manager & Another
 
Respondent :- State Of U.P. Thrgh Sec. Dept. Of Higher Education & Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C.S.C.,Kripa Shanker,Pushpendra Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed on behalf of respondent no. 5 is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.5.2012

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