New Okhla Industrial Development ... vs International Print O Pac Ltd.
2012 Latest Caselaw 1325 ALL

Citation : 2012 Latest Caselaw 1325 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

New Okhla Industrial Development ... vs International Print O Pac Ltd. on 3 May, 2012

Bench: Amitava Lala, Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 101 of 2007
 

 
Petitioner :- New Okhla Industrial Development Authority & Anr.
 
Respondent :- International Print O Pac Ltd.
 
Petitioner Counsel :- Shashi Kant Gupta
 
Respondent Counsel :- M.N. Singh
 

 
Hon'ble Amitava Lala,J.

Hon'ble Ashok Srivastava,J.

As a last opportunity, time for filing paper book is extended.

The matter will appear after 10 days.

Order Date :- 3.5.2012

Puspendra

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