Mohd.Arif vs The State Of U.P.
2012 Latest Caselaw 1323 ALL

Citation : 2012 Latest Caselaw 1323 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Mohd.Arif vs The State Of U.P. on 3 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1007 of 2004
 

 
Petitioner :- Mohd.Arif
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Shishir Pradhan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

None Present.

List in due course.

Order Date :- 3.5.2012

S. Kumar

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