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Heera Mani Pandey Alias Babboo ... vs State Of U.P.
2012 Latest Caselaw 1321 ALL

Citation : 2012 Latest Caselaw 1321 ALL
Judgement Date : 3 May, 2012

Allahabad High Court
Heera Mani Pandey Alias Babboo ... vs State Of U.P. on 3 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 357 of 2009
 

 
Petitioner :- Heera Mani Pandey Alias Babboo Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Prabhu Ranjan Tripathi
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

For order, see our order of date passed in Criminal Appeal No. 828 of 2009.

Order Date :- 3.5.2012

S. Kumar

 

 

 
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