Vijay Singh vs Suresh And Another
2012 Latest Caselaw 1318 ALL

Citation : 2012 Latest Caselaw 1318 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Vijay Singh vs Suresh And Another on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 54803 of 2010
 

 
Petitioner :- Vijay Singh
 
Respondent :- Suresh And Another
 
Petitioner Counsel :- Gopal Mishra
 
Respondent Counsel :- Amit
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner has sent illness slip today. It is a tied up matter.

In view of the above, list it preemptorily in the next cause-list.

Order Date :- 3.5.2012

sks-grade iv

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