Ex- Gunner Sachchidanand Singh ... vs Armed Forces Tribunal Lucknow ...
2012 Latest Caselaw 1314 ALL

Citation : 2012 Latest Caselaw 1314 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Ex- Gunner Sachchidanand Singh ... vs Armed Forces Tribunal Lucknow ... on 3 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1957 of 2011
 

 
Petitioner :- Ex- Gunner Sachchidanand Singh (No.15152209-F)
 
Respondent :- Armed Forces Tribunal Lucknow Thru Its. V.C. And Ors.
 
Petitioner Counsel :- P.N.Chaturvedi,Kamal Kumar Singh Bisht
 
Respondent Counsel :- A.S.G.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the opposite parties prays for and is granted six weeks' further time to file counter affidavit. Rejoinder affidavit be filed within four weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 3.5.2012

Tanveer/Suresh

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