Citation : 2012 Latest Caselaw 1310 ALL
Judgement Date : 3 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 1393 of 2008 Petitioner :- Amit Kumar & 2 Ors. Respondent :- State Of U.P. Petitioner Counsel :- Manish Bajpai Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
For order of granting bail, see order of date passed in connected Criminal Appeal No. 1188 of 2008.
Order Date :- 3.5.2012
S. Kumar
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