Bhola @ Amarjeet Kori vs The State Of U.P
2012 Latest Caselaw 1306 ALL

Citation : 2012 Latest Caselaw 1306 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Bhola @ Amarjeet Kori vs The State Of U.P on 3 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1126 of 2011
 

 
Petitioner :- Bhola @ Amarjeet Kori
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present.

List in due course.

Order Date :- 3.5.2012

S. Kumar

Download the LatestLaws.com Mobile App