Amresh Singh @ Munna vs The State Of U.P
2012 Latest Caselaw 1305 ALL

Citation : 2012 Latest Caselaw 1305 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Amresh Singh @ Munna vs The State Of U.P on 3 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2505 of 2012
 

 
Petitioner :- Amresh Singh @ Munna
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Saurabh Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Criminal Miscellaneous Case No.9044(B) of 2010.

Order Date :- 3.5.2012

A.Nigam

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