Smt. Saroj Singh & Another vs State Of U.P. Thru' Collector, ...
2012 Latest Caselaw 1304 ALL

Citation : 2012 Latest Caselaw 1304 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Smt. Saroj Singh & Another vs State Of U.P. Thru' Collector, ... on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 41 of 2011
 

 
Petitioner :- Smt. Saroj Singh & Another
 
Respondent :- State Of U.P. Thru' Collector, Alld. & Others
 
Petitioner Counsel :- Saurabh Raj Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

As prayed, two weeks' time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 3.5.2012

sks-grade iv

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