Ram Pratap Pandey vs State Of U.P. Thru' Secretary, ...
2012 Latest Caselaw 1303 ALL

Citation : 2012 Latest Caselaw 1303 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Ram Pratap Pandey vs State Of U.P. Thru' Secretary, ... on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35644 of 2007
 

 
Petitioner :- Ram Pratap Pandey
 
Respondent :- State Of U.P. Thru' Secretary, Secondary Education & Others
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Brijesh Tewari, learned counsel for the petitoner.

List after two weeks peremptorily.

Order Date :- 3.5.2012

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