M/S Goyal Rice Oil And Cotton ... vs Commissioner,Commercial ...
2012 Latest Caselaw 1302 ALL

Citation : 2012 Latest Caselaw 1302 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

M/S Goyal Rice Oil And Cotton ... vs Commissioner,Commercial ... on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 143 of 2012
 

 
Petitioner :- M/S Goyal Rice Oil And Cotton Ginning Mill
 
Respondent :- Commissioner,Commercial Tax,U.P.Lucknow
 
Petitioner Counsel :- Rishi Raj Kapoor
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the revisionist has filed a supplementary affidavit bringing on record the letter dated 20.7.1999 of the Chief Finance and Account Officer, Food, Meerut, Region Meerut, addressed to the Assistant Commissioner (Assessment), Trade Tax, Saharanpur.

Learned Standing Counsel wants to seek instructions on the said letter.

On the request of learned Standing Counsel, list in the next cause list.

Order Date :- 3.5.2012

sks-grade iv

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