Dr. Bramhanand Shukla S/O Late ... vs State Of U.P. Thru Secy. Higher ...
2012 Latest Caselaw 1301 ALL

Citation : 2012 Latest Caselaw 1301 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Dr. Bramhanand Shukla S/O Late ... vs State Of U.P. Thru Secy. Higher ... on 3 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1590 of 2008
 

 
Petitioner :- Dr. Bramhanand Shukla S/O Late Shobh Chandra Shukla
 
Respondent :- State Of U.P. Thru Secy. Higher Education
 
Petitioner Counsel :- G.C. Verma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Amended copy of writ petition filed in Court today, is taken on record.

List again showing the name of Shri Shachindra Pratap Singh in the cause list as counsel for the opposite parties.

Order Date :- 3.5.2012

Tanveer/Suresh

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