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Tej Pal And 4 Ors. vs State Of U.P.
2012 Latest Caselaw 1297 ALL

Citation : 2012 Latest Caselaw 1297 ALL
Judgement Date : 3 May, 2012

Allahabad High Court
Tej Pal And 4 Ors. vs State Of U.P. on 3 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 2403 of 2004
 

 
Petitioner :- Tej Pal And 4 Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- C.P.Tewari,D.P. Singh,K.K.Singh Rathor,P.N. Shukla,P.S. Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the appellant prays that case has been wrongly listed.

List before appropriate Bench.

Order Date :- 3.5.2012

S. Kumar

 

 

 
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