V.K. Gupta And Another vs M/S Tata Communications Internet ...
2012 Latest Caselaw 1291 ALL

Citation : 2012 Latest Caselaw 1291 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

V.K. Gupta And Another vs M/S Tata Communications Internet ... on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 20 of 2012
 

 
Petitioner :- V.K. Gupta And Another
 
Respondent :- M/S Tata Communications Internet Services Limited
 
Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Issue notice to respondent returnable at an early date.

Order Date :- 3.5.2012

sks-grade iv

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